Ajinkya Nitin Kabra vs Manisha Babulal Mantri And Others
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Bombay High Court

Ajinkya Nitin Kabra vs Manisha Babulal Mantri And Others on 23 January, 2024

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                   970 WRIT PETITION NO. 11949 OF 2022

Ajinkya Nitin Kabra                       ....Petitioner

       VERSUS

Manisha Babulal Mantri And Others       .....Respondent
                                    .....
           Advocate for the Petitioner : Mr. Yawalkar Siddharha B.
             Advocate for Respondents 3 & 4 : Mr. B.A. Darak
                                     .....


                      CORAM          : ARUN R. PEDNEKER, J.

                      Dated          : January 23, 2024


PER COURT :-

1. The learned counsel for the petitioner has placed on record two sets of compilation of the judgments. The learned counsel for the respondent seeks time to go through the said compilation and make submission. On his request, stand over to 6.2.2024.

2. Interim relief, if any, to continue till then.

( ARUN R. PEDNEKER, J. )

ssc/