Iraba Marotrao Dhulshete vs Shankar Gyanba Kanode And Others
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Bombay High Court

Iraba Marotrao Dhulshete vs Shankar Gyanba Kanode And Others on 23 January, 2024

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                     967 WRIT PETITION NO. 1929 OF 2022

                           Iraba Marotrao Dhulshete
                               ....Petitioner
                                   VERSUS

                   Shankar Gyanba Kanode And Others
                             .....Respondent
                                    .....
              Advocate for the Petitioner : Mr. Mahesh P. Kale
           Advocate for Respondents 1 to 6 : Mr. S.G. Nandedkar
                                     .....


                      CORAM       : ARUN R. PEDNEKER, J.

                      Dated       : January 23, 2024


PER COURT :-


1.     Part heard.

2. Advocate for respective parties to file brief synoptical notes, issues involved in the matter, the submissions to be canvassed and the judgments on which they wish to rely.

2. List the matter on 6.2.2024.

( ARUN R. PEDNEKER, J. )

ssc/