The Spl Land Acquisition Officerand One ... vs Prramilabai Yeshwant Patil
2024 Latest Caselaw 1837 Bom

Bombay High Court

The Spl Land Acquisition Officerand One ... vs Prramilabai Yeshwant Patil on 22 January, 2024

                                1
                                                         181.04FA

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 BENCH AT AURANGABAD

             221 FIRST APPEAL NO. 181 OF 2004

      THE SPL.LAND ACQUISITION OFFICER & ANOTHER
                            VERSUS
               PRRAMILABAI YESHWANT PATIL
                              .....
      AGP for the appellant-State : Adv.P.R.Bharaswadkar
                               ...
                          CORAM : ARUN R. PEDNEKER, J.

                          DATE      : 24.01.2024

P.C. :

1]            The present First Appeal is arising out of LAR

No.35/2001. Along with the said LAR, other LAR Nos.38/2001, 39/2001, 40/2001, 124/2001, 125/2001 and 127/2004 were considered together by the Reference Court and common judgment was passed by this Reference Court in these references.

2] The learned AGP seeks time to ascertain the status of the other References.

3] List this matter on 20th February, 2024.

[ARUN R. PEDNEKER] JUDGE DDC