Evey Trans Private Limited vs Pune Mahanagar Parivahan ...
2024 Latest Caselaw 1800 Bom

Bombay High Court

Evey Trans Private Limited vs Pune Mahanagar Parivahan ... on 22 January, 2024

                                                                                  8-ASARA-45-2023.DOC




                                                                                                      Sumedh



                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION
                                      ARBITRATION APPEAL NO. 45 OF 2023


                       Evey Trans Pvt Ltd                                                   ...Appellant
                             Versus
                       Pune Mahanagar Parivahan Mahamandal                               ...Respondent



                       Mr Ravi Kadam, Senior Advocate, with Vinodini Srinivasan,
                            Anshul Anjaulekar, Harjot Singh Alang, i/b. Rawal Shah & Co,
                            for the Appellant.
                       Ms RD Dhongole (Online), for the Respondent.



                                                     CORAM      Kamal Khata, J.

DATED: 22nd January 2024 PC:-

1. Heard Mr Kadam for the Appellants and the Advocate for the Respondent for sometime.

1. After some arguments, Advocate for the Respondent seeks time to address me on use of the word 'दंड' in their letter at page 316 (relevant word at page 321) and to point out Judgments with regard to the points to be considered by the court on 'invocation of bank guarantee'; list the matter on 13th February 2024.

Digitally signed by SUMEDH SUMEDH NAMDEO NAMDEO SONAWANE SONAWANE Date:

2024.01.23 10:58:51 +0530

22nd January 2024

8-ASARA-45-2023.DOC

2. Previous order, if any, to continue until the next date.

(Kamal Khata, J)

22nd January 2024