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Kiran @ Sonya Dhondiram Satpute And Ors vs The State Of Mahrashtra
2024 Latest Caselaw 175 Bom

Citation : 2024 Latest Caselaw 175 Bom
Judgement Date : 4 January, 2024

Bombay High Court

Kiran @ Sonya Dhondiram Satpute And Ors vs The State Of Mahrashtra on 4 January, 2024

Author: A. S. Gadkari

Bench: A. S. Gadkari

                          Osk                                                                203-Apeal-675-2013.doc



                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                     CRIMINAL APPELLATE JURISDICTION

                                                    CRIMINAL APPEAL NO. 675 OF 2013
                                                                 WITH
                                                  INTERIM APPLICATION NO. 2057 OF 2023

                          Kiran @ Sonya Dhondiram Satpute & Ors.                ... Appellants
                                V/s.
                          The State of Maharashtra                              ... Respondent
                                                                 WITH
                                                  INTERIM APPLICATION NO. 2491 OF 2023
                                                                   IN
                                                    CRIMINAL APPEAL NO. 675 OF 2013

                          Amrut @ Amrya Mangilal Kamble                         ... Applicant/Appellant
                                V/s.
                          The State of Maharashtra                              ... Respondent
                                                                  WITH
                                                      CRIMINAL APPEAL NO. 916 OF 2021

                          Sanjay Prakash Mane                                           ... Appellant
                                V/s.
                          The State of Maharashtra                                      ... Respondent


                          Mr. Kedar J. Patil for Appellants in Appeal/675/2013 and for Applicant in IA/
                          2491/2023 and IA/2057/2023.
                          Dr. Yug Mohit Chaudhry for Appellant in Appeal/916/2021.
                          Ms. A.A. Takalkar, A.P.P. for Respondent-State.

                                                                  CORAM : A. S. GADKARI AND
                                                                          SHYAM C. CHANDAK, JJ.

DATE : 4th January 2024.

P.C. :

. Closed for Judgment.

( SHYAM C. CHANDAK, J. ) ( A.S. GADKARI, J. )

OMKAR

SHIVAHAR

SHIVAHAR KUMBHAKARN KUMBHAKARN Date: 2024.01.05 10:51:13 +0530

 
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