Shri. Ramakant Ganesh Naik And Ors vs Smt. Anusaya Shantaram Naik And Ors
2024 Latest Caselaw 1668 Bom

Bombay High Court

Shri. Ramakant Ganesh Naik And Ors vs Smt. Anusaya Shantaram Naik And Ors on 19 January, 2024

Author: Sandeep V. Marne

Bench: Sandeep V. Marne

                                                                                 Board Sr.No.:-6

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                SECOND APPEAL NO. 284 OF 2019

 Shri. Ramakant Ganesh Naik And Ors.                     ....APPELLANT
            V/S
 Smt. Anusaya Shantaram Naik And Ors.                  ....RESPONDENT

WITH SECOND APPEAL NO. 390 OF 2019

Shri. Ramakant Ganesh Naik ....APPELLANT V/S Shri. Shankar Shantaram Naik ....RESPONDENT

WITH CIVIL APPLICATION IN SA NO. 563 OF 2019 In Second Appeal 284 OF 2019

Shri. Ramakant Ganesh Naik And Ors. ....APPLICANT V/S Smt. Anusaya Shantaram Naik And Ors. ....RESPONDENT

Mr. Vikram Walawalkar a/w Mr. Amey Sawant a/w Ms. Sayali Gangal a/w Mr. Iqra Qureshi & Mr. Viren Tapkir for the Appellants in Both Appeals. Mr. Nachiket Khaladkar for the Respondend in Both Matters

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 19th January, 2024

P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )