Ethix Alloy vs Hll Lifecare Limited
2024 Latest Caselaw 1649 Bom

Citation : 2024 Latest Caselaw 1649 Bom
Judgement Date : 19 January, 2024

Bombay High Court

Ethix Alloy vs Hll Lifecare Limited on 19 January, 2024

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                      Board Sr.No.:-30

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL EXECUTION APPLICATION LODGING NO. 787 OF 2024

      Ethix Alloy                                              ....PETITIONER
                   V/S
      Hll Lifecare Limited                                   ....RESPONDENT

Mr. Nikhilesh Krishnan, Mr. Shon D. Gadgil, Mr. Suresh More and Rahul Soman for Judgment Debtor. (Mentioned)

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 19th January, 2024 P.C. :