Aggrieved Parents Group Of Students Of ... vs The State Of Maharashtra Through ...
2024 Latest Caselaw 1608 Bom

Bombay High Court

Aggrieved Parents Group Of Students Of ... vs The State Of Maharashtra Through ... on 19 January, 2024

Author: Vibha Kankanwadi

Bench: Vibha Kankanwadi

                                     {1}
                                                             913 sr.no..odt

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                   WRIT PETITION NO. 671 OF 2024
     AGGRIEVED PARENTS GROUP OF STUDENTS OF THE
            FRANSALIAN SCHOOL OF EXCELLENCE
                                  VERSUS
  THE STATE OF MAHARASHTRA THROUGH SECRETARY AND
                                 OTHERS
.Advocate for the Petitioner : Mr. Vijaykumar D. Sapkal, Senior Counsel
                               i/b.. Mr. Pritam A Madukar
AGP for Respondents: Mr. N.S. Tekale.


                               CORAM : SMT. VIBHA KANKANWADI
                                       & S.G. CHAPALGAONKAR, JJ.

DATE : 19th JANUARY, 2024.

P.C. :-

Mr. Sapkal, learned Senior Counsel submits that in the present petition, the petitioner has challenged the judgment and order dated 9.11.2023 passed by the Divisional Fee Regulatory Committee, Division Chatrapati Sambhajinagar and the school management has also challenged the same order in W.P. No. 14652 of 2023. The said writ petition would come up on 24.1.2024. As such, he prays for tagging the matters.

2. When same is order is challenged in another writ petition also, it is tagged together.

3. In the meantime, issue notice to respondents.

4. Learned AGP waives notice for respondent Nos. 1 to 4.

5. Liberty is granted to the petitioner to serve respondent Nos.

5 and 6 by permissible mode and if the service is effected, to {2} 913 sr.no..odt

file service affidavit on record.

6. Place all the matters on 24th January, 2024.

[S.G. CHAPALGAONKAR, J.] [ SMT. VIBHA KANKANWADI, J.]

grt/-

Signed by: G R TOKE Designation: PS To Honourable Judge Date: 22/01/2024 15:23:24