Lan Finance Pvt. Ltd vs Karvy Data Management Services Ltd
2024 Latest Caselaw 156 Bom

Bombay High Court

Lan Finance Pvt. Ltd vs Karvy Data Management Services Ltd on 3 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                       35. COMSS 85-22 @ sj 33-23 @ ial 30420-21.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                  COMMERCIAL SUMMARY SUIT NO. 85 OF 2022

 Law Finance Pvt. Ltd.                                        ...Plaintiff
       V/s.
 Karvy Data Management Services Ltd.                          ...Defendant

                                   WITH
                   SUMMONS FOR JUDGMENT NO. 33 OF 2023
                                    AND
                  INTERIM APPLICATION (L) NO. 30420 OF 2021
                                     IN
                  COMMERCIAL SUMMARY SUIT NO. 85 OF 2022

 Mr. Ajay Chauhan with Mr. Dharmesh Singh i/b M/s RKCA Law
 Associates LLP for Plaintiff.
 None for Defendant.

                           CORAM   :         ABHAY AHUJA, J.

                           DATE    :         3RD JANUARY, 2024
 P.C. :



 .        Mr. Chauhan, learned Counsel appears for the Plaintiff and

submits that the moratoriam period is going on and the appeal before

the National Company Law Appellate Tribunal is listed in January, 2024

and the matter be suitably adjourned.

2. Accordingly, list on 14th February, 2024.

(ABHAY AHUJA, J.)