Vikram Coils Private Limited vs Metform Corporation
2024 Latest Caselaw 147 Bom

Bombay High Court

Vikram Coils Private Limited vs Metform Corporation on 3 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                       25. SJ 17-23 in COMSS 64-22 @ IAL 20337-23 in SJ 17-23.doc


                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION

                                       SUMMONS FOR JUDGMENT NO.17 OF 2023
                                                      IN
                                      COMMERCIAL SUMMARY SUIT NO.64 OF 2022

                     Vikram Coils Private Limited                                   ...Plaintiff
                              V/s.
                     Metform Corporation & Ors                        ...Defendants
                                                       WITH
                                      INTERIM APPLICATION (L) NO.20337 OF 2023
                                                        IN
                                      COMMERCIAL SUMMARY SUIT NO.36 OF 2022

                     Mr.Rohaan Cama a/w Mr. Aish Gavande, Mr.Sharukh Shaikh, Mr.Yesha
                     Kapadia i/b Rohit Shetty, Advocates for the Plaintiff.
                     Mr. Sandeep Kumar Singh, Advocate for the Defendants No.1 to 6.

                                               CORAM       :       ABHAY AHUJA, J.

DATE : 3RD JANUARY, 2024

P.C. :

Digitally signed by NIKITA 1. Mr. Singh, learned Counsel for Defendants No. 1 to 6 appears NIKITA YOGESH YOGESH GADGIL GADGIL Date:

2024.01.03 19:04:30 and seeks some time to prepare in the matter. At his request, list on 12th +0530

January, 2024.

2. Liberty to Counsel to file brief written proposition and supporting

judgments, if any in advance.

(ABHAY AHUJA, J.)