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Govindarajan Sankaran vs Messrs Shreeji Combine And 4 Ors
2024 Latest Caselaw 146 Bom

Citation : 2024 Latest Caselaw 146 Bom
Judgement Date : 3 January, 2024

Bombay High Court

Govindarajan Sankaran vs Messrs Shreeji Combine And 4 Ors on 3 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                28. SJL 22051-23 in SS 6-23.doc


                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           ORDINARY ORIGINAL CIVIL JURISDICTION

                                       SUMMONS FOR JUDGMENT (L) NO. 22051 OF 2023
                                                         IN
                                             SUMMARY SUIT NO. 6 OF 2023

                       Govindrajan Sankaran                            ...Plaintiff/Applicant
                            V/s.
                       M/s Shreeji Combine and Ors.                    ...Defendants


                       Ms. Nikita Vardhan i/b Kanga & Co. for Applicant/Plaintiff.
                       Mr. M. P. Vora i/b Pramodkumar & Co. for Defendants No. 1 to 4.
                       Mr. Yuvraj Choksy with Mr. Ranjit Shetty and Ms. Avina Karnad i/b
                       Argus Partners for Defendant No.5.

                                                 CORAM   :     ABHAY AHUJA, J.
                                                 DATE    :     3RD JANUARY, 2024


                       P.C. :



1. Mr. Vora, learned Counsel for Defendants No. 1 to 4 appears and

seeks some accommodation on the ground that Mr. Vakil, learned

NIKITA Counsel is not available today. YOGESH GADGIL

2. Ms. Vardhan, learned Counsel for the Plaintiff, has no objection if

some short accommodation is granted. Accordingly, list on 4th January,

2024.

(ABHAY AHUJA, J.)

 
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