Forum For Fast Justice Through Its ... vs Government Of Maharashtra
2024 Latest Caselaw 139 Bom

Bombay High Court

Forum For Fast Justice Through Its ... vs Government Of Maharashtra on 3 January, 2024

                                              1/1
                                                                              7.PIL.47.2020.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION

              PUBLIC INTEREST LITIGATION NO. 47 OF 2020

Forum for Fast Justice, through its
Secretary Ashish Mehta & Anr.                                     ...Petitioners
     V/s.
Government of Maharashtra                                         ...Respondent

Mr. Bhagvanji Raiyani, Petitioner-in-person present.
Mrs. P.H. Kantharia, Government Pleader for Respondent-State.


                  CORAM              : DEVENDRA KUMAR UPADHYAYA, CJ. &
                                       ARIF S. DOCTOR, J.

DATED : 3rd JANUARY, 2024.

P.C.:

1. Heard.

2. Judgment to be pronounced on 15th JANUARY, 2024.

(ARIF S. DOCTOR, J.) (CHIEF JUSTICE)

akn 1/1