Neville Wadia vs Hungry And Foolish Intellectual ...
2024 Latest Caselaw 1291 Bom

Bombay High Court

Neville Wadia vs Hungry And Foolish Intellectual ... on 18 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                        1         37 comssl 24947-21 with ial 34000-23-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                  COMMERCIAL SUMMARY SUIT (L) NO.24947 OF 2021
                                       WITH
                       INTERIM APPLICATION NO.34000 OF 2023
                                         IN
                  COMMERCIAL SUMMARY SUIT (L) NO.24947 OF 2021
                                       WITH
                   SUMMONS FOR JUDGMENT (L) NO.3109 OF 2022
                                         IN
                  COMMERCIAL SUMMARY SUIT (L) NO.24947 OF 2021
                                        AND
                     INTERIM APPLICATION (L) NO.24954 OF 2021
                                         IN
                  COMMERCIAL SUMMARY SUIT (L) NO.24947 OF 2021

 Neville Wadia                                        ... Plaintiff/Applicant
       Vs.
 Hungry and Foolish Intellectual
 Properties Private Limited                           ... Defendant/Respondent
                                            -------

 Mr. Malcolm Siganporia with Ms. Ria Nair i/by M/s Desai Bilimoria and
 Associates, Advocates for the Plaintiff/Applicant.
 Mr. Shanay Shah with Ms. S. Sait and Ms. Diksha Shetty i/by M/s AAK
 Legal, Advocates for the Defendant/Respondent.
                                   -------

                            CORAM :   ABHAY AHUJA, J.

                            DATE :    18 JANUARY, 2024.


 P.C. :

1. Mr. Shanay Shah, learned counsel for the Respondent/Defendant

seeks some time to file reply, submitting that unaffirmed copy has

Priya R. Soparkar 1 of 2

2 37 comssl 24947-21 with ial 34000-23-os.doc

already been served upon the Plaintiff. Mr. Malcolm Siganporia, learned

counsel for the Plaintiff has no objection.

2. At the request of Mr. Shanay Shah, learned counsel for the Plaintiff,

list on 25th January, 2024.

                                                 (ABHAY AHUJA, J.)




   Priya R. Soparkar                                                                  2 of 2