Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Jai Jalaram Cooperative Housing ... vs M/S Nanji Khimji And Co., Through Shri. ...
2024 Latest Caselaw 1205 Bom

Citation : 2024 Latest Caselaw 1205 Bom
Judgement Date : 17 January, 2024

Bombay High Court

Jai Jalaram Cooperative Housing ... vs M/S Nanji Khimji And Co., Through Shri. ... on 17 January, 2024

Author: Amit Borkar

Bench: Amit Borkar

                                                                                 Board Sr.No.:-3

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2082 OF 2018

 Jai Jalaram Cooperative Housing Society Ltd. ....PETITIONER
              V/S
 M/s Nanji Khimji And Co., Through Shri. Nanji
                                             ....RESPONDENT

Khimji Thakkar And Ors.

Mr. Rajesh S. Datar for Petitioner Ms. Tanvi Kamat Deosthale i/b Mr. Mandar Limaye for Respondent No. 3.

Mr. S.D. Rayrikar, AGP for State-Respondent No. 4.

CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 17th January, 2024 P.C. :

Reserved for Judgment/Order.

( FOR REGISTRAR JUDICIAL - I )

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter