Ambuja Cements Limited vs Tirupati Ready-Mix Concrete
2024 Latest Caselaw 1202 Bom

Bombay High Court

Ambuja Cements Limited vs Tirupati Ready-Mix Concrete on 17 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                9-SJ(L)-81-2019.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                 SUMMONS FOR JUDGMENT (L) NO.81 OF 2019
                                 IN
                 COMMERCIAL SUMMARY SUIT NO.491 OF 2019

 AMBUJA CEMENTS LIMITED                                  )...PLAINTIFF
          V/s.
 TIRUPATI READY-MIX CONCRETE                             )...DEFENDANT

 Ms.Krushi Barfiwala, Mr.Divyanshu Gupta i/by Parinam Law Associates,
 Advocate for the Plaintiff.
 Ms.Nilashmi Rahule i/by YNA Legal Associates, Advocate for the
 Defendant.

                               CORAM      :     ABHAY AHUJA, J.

                               DATE       :     17th JANUARY 2024
 P.C. :

1. Ms.Rahule, learned Counsel, appears for the Defendant and

submits that when this matter was listed yesterday, her senior

was present, however, today he has faced with a medical

emergency and unable to remain present in the Court, and

therefore, some accommodation be granted.

2. Ms.Barfiwala, learned Counsel for the Plaintiff has no objection if

some time is granted.

3. Accordingly, at the joint request of the learned Counsel for the

parties, list on 30th January 2024.

(ABHAY AHUJA, J.)