M/S Green Square vs Red Bricks Pvt Ltd
2024 Latest Caselaw 1199 Bom

Bombay High Court

M/S Green Square vs Red Bricks Pvt Ltd on 17 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                 13. SJ 5-24 in COMSS 19-23 @ IAL 36105-23 in COMSS.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                   SUMMONS FOR JUDGMENT NO. 5 OF 2024
                                  IN
                  COMMERCIAL SUMMARY SUIT NO. 19 OF 2023


 Green Square                                               ...Plaintiff
      V/s.
 Red Bricks Pvt. Ltd.                                       ...Defendant
                                   WITH
                  INTERIM APPLICATION (L) NO. 36105 OF 2023
                                    IN
                  COMMERCIAL SUMMARY SUIT NO. 19 OF 2023

 Mr. V. S. Kapse i/b Mr. Sameer Bhalekar for Plaintiff/Applicant.
 Ms. Ashna Shah i/b Mr. Rupesh Mandhare for Defendant/Respondent.

                               CORAM       :       ABHAY AHUJA, J.

                               DATE        :       17h JANUARY, 2024


 P.C. :


 .        Mr. Kapse, learned Counsel for the Plaintiff seeks some more time

to take instructions in the matter. At his request, list of 19th January,

2024.

(ABHAY AHUJA, J.)