M/S. Globe Theaters Pvt. Ltd vs Joseph Barretto
2024 Latest Caselaw 1189 Bom

Bombay High Court

M/S. Globe Theaters Pvt. Ltd vs Joseph Barretto on 17 January, 2024

Author: Sandeep V. Marne

Bench: Sandeep V. Marne

                                                                                 Board Sr.No.:-4

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5284 OF 2023

 Joseph Barretto                                         ....PETITIONER
             V/S
 M/s. Globe Theaters Private Limited Thr.              ....RESPONDENT

Authorized

WITH WRIT PETITION NO. 7238 OF 2023

M/s. Globe Theaters Pvt. Ltd. ....PETITIONER V/S Joseph Barretto ....RESPONDENT

Mr. Vijay Vaidya a/w Mr. Mahendra Agavekar a/w Ms. Shraddha Chavan for the Petitioner in WP/7238/2023 & Respondent WP/5284/2023 Ms. Sairuchita Chowdhary for the Petitioner in WP/5284/2023 and Respondent in WP/7238/2023

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 17th January, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )