Sharanappa Chandramappa Hegade vs The State Of Maharashtra Thr. Principal ...
2024 Latest Caselaw 1132 Bom

Bombay High Court

Sharanappa Chandramappa Hegade vs The State Of Maharashtra Thr. Principal ... on 17 January, 2024

Bench: A. S. Gadkari, Sandeep V. Marne

Osk                                                                      2-Wp-6976-2022.doc



                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                               CIVIL APPELLATE JURISDICTION

                             WRIT PETITION NO. 6976 OF 2022

Sharanappa Chandramappa Hegade                                 ... Petitioner
         V/s.
The State of Maharashtra & Ors.                                ... Respondents



None for Petitioner.
Mr.O.A. Chandurkar, Addl. G.P. a/w. Mr.M.M. Pabale, A.G.P. for Respondent
Nos.1 & 2-State.
Mr.P.N. Joshi a/w. Mr.I.M.Khairdi for Respondent No.3.
Ms. Rui Rodrigues for Respondent No.7.



                                        CORAM : A. S. GADKARI AND
                                                SANDEEP V. MARNE, JJ.

DATE : 17th January 2024.

P.C. :

1) Registry has placed the present Petition for 'Speaking to the

Minutes' of Judgment dated 20th September 2023.

2) In the cause title of the said Judgment, the names of Respondent

Nos.6 & 7 have not been erroneously typed.

3) The names of Respondent Nos.6 & 7 be incorporated in the

cause title of Judgment dated 20th September 2023.

                     Osk                                                                      2-Wp-6976-2022.doc



                    4)                 After incorporating the names of Respondent Nos.6 & 7, the

cause title of Order dated 20th September 2023 would read as under :-

Shri. Sharanappa Chandramappa Hegde Age : Adult, Occupation : Service R/o. : Sadanand Nagar, Wasud Road, Sangola, District Solapur-413 307 ... Petitioner Versus

1. The State of Maharashtra

2. Joint Director of Higher Education, Solapur Region, Solapur.

3. Solapur University, Solapur Through its Registrar

4. Sangola Taluka Shetkari Shikshan Prasarak Mandal, Sangola

5. Vidyan Mahavidyalaya Sangola District Solapur through Principal

6. Accounts Officer Higher Education, Solapur Region, Solapur

7. University Grants Commission Bahadurshah Zafar Marg, New Delhi - 110 002 ... Respondents

5) The Judgment dated 20th September 2023 be corrected

accordingly and the corrected Order be uploaded on the Official Website of

the High Court of Bombay.

( SANDEEP V. MARNE, J. ) ( A.S. GADKARI, J. )

OMKAR SHIVAHAR SHIVAHAR KUMBHAKARN KUMBHAKARN Date:

2024.01.18 16:25:35 +0530