Meena Kanayalal Talreja vs Smita Nalawade And Anr
2024 Latest Caselaw 1074 Bom

Bombay High Court

Meena Kanayalal Talreja vs Smita Nalawade And Anr on 16 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                        1                      21 inpt 11-19-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION/
                              IN ITS INSOLVENCY JURISDICTION

                          INSOLVENCY PETITION NO.11 OF 2019

 Re : Smita Nalawade and anr.                 ... Debtors

 Ex-parte:
 Meena Kanayalal Talreja                        ... Petitioning Creditor
                                            -------

 Ms. K. S. Lalwani, Advocate for the Petitioning Creditor.
 Ms. M. R. Parkar, Insolvency Registrar present.
                                   -------

                            CORAM :   ABHAY AHUJA, J.

                            DATE :    16 JANUARY, 2024.


 P.C. :

1. None appears for the Judgment Debtors although Vakalatnama has

been filed by Mr. J. S. Chandnani and Mrs. Minal J. Chandnani on behalf

of the Judgment Debtors.

2. Ms.Lalwani, learned counsel for the Petitioning Creditor reiterates that

the Judgment Debtor No.2 has expired and despite communication dated

28th June, 2023 to the learned Advocate for the Judgment Debtor No.2, no

information with respect to the date of death of Debtor No.2 and the

names of the legal heirs of the deceased Debtor No.2 have been provided

Priya R. Soparkar 1 of 2

2 21 inpt 11-19-os.doc

to her. Ms. Lalwani submits that in this view of the matter, it does not

appear that she would be in position to bring the heirs of deceased Debtor

No.2 on record.

2. Be that as it may, list on 6th February, 2024.

3. It is made clear that if none appears for the Judgment Debtors,

this Court will proceed to pass appropriate orders.

                                                   (ABHAY AHUJA, J.)




   Priya R. Soparkar                                                                   2 of 2