Shreyash S/O Nilkanth Gajbhiye And ... vs State Of Mah. Thr. Its Pso, Ps, Mouda, ...
2024 Latest Caselaw 107 Bom

Bombay High Court

Shreyash S/O Nilkanth Gajbhiye And ... vs State Of Mah. Thr. Its Pso, Ps, Mouda, ... on 3 January, 2024

Author: Vinay Joshi

Bench: Vinay Joshi

  2024:BHC-NAG:48


                                                                  1                                  1appp.12.24

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                NAGPUR BENCH : NAGPUR

                                       CRIMINAL APPLICATION (APPP) NO. 12/2024
                                                            IN
                                       CRIMINAL APPLICATION (APL) NO.750/2022
                                         Shreyash s/o. Nilkanth Gajbhiye and Ors.
                                                            Vs.
                                              State of Maharashtra and Anr.
                  ----------------------------------------------------------------------------------------------
                 Office Notes, Office Memoranda of Coram,                           Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
                 --------------------------------------------------------------------------------------
                                          Ms. Sonali Khobragade, Advocate for Applicants.
                                          Ms. S. P. Kolhe, A.P.P. for Non-applicnt(s)/State.


                                          CORAM : VINAY JOSHI AND MRS.VRUSHALI V. JOSHI, JJ.

DATED : 03/01/2024.

. This is an application for speaking to minutes.

2. Perused the application as well as entire record. R.C.C. No.250 of 2022 shall be corrected as R.C.C. No.178 of 2022 in the judgment dated 20.12.2023 wherever it has been referred.

3. The judgment dated 20.12.2023 be corrected accordingly and corrected copy be uploaded thereafter.

4. Application stands disposed of.

(MRS. VRUSHALI V. JOSHI, J.) (VINAY JOSHI, J.)

RGurnule

Signed by: Mrs. R.M. MANDADE Designation: PA To Honourable Judge Date: 03/01/2024 17:52:44