Nirmal Bang Securities Pvt. Ltd vs Erach Khavar
2024 Latest Caselaw 1069 Bom

Bombay High Court

Nirmal Bang Securities Pvt. Ltd vs Erach Khavar on 16 January, 2024

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                  Board Sr.No.:-1

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          ARBITRATION PETITION NO. 742 OF 2017

 Nirmal Bang Securities Pvt. Ltd.                         ....PETITIONER
            V/S
 Erach Khavar                                           ....RESPONDENT

WITH ARBITRATION PETITION NO. 228 OF 2018

Erach Khavar ....PETITIONER V/S Nirmal Bang Securities Pvt. Ltd. ....RESPONDENT

Mr. Naushad Engineer, Sharad Bansal, Jayant Gaikwad, Pushpa Prajapati, i/b. Ajay Khandhar for Petitioner in ARBP-742/2017 and for Respondent in ARBP-228/2018.

Mr. Bimal Rajasekhar, for Respondent in ARBP-742/2017 and for Petitioner in ARBP-228/2018.

        CORAM :                HON'BLE SHRI JUSTICE R. I. CHAGLA J
        DATE :                 16th January, 2024
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )