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Madhukar S. Haval vs Ganpat Y. Lingam
2024 Latest Caselaw 3415 Bom

Citation : 2024 Latest Caselaw 3415 Bom
Judgement Date : 5 February, 2024

Bombay High Court

Madhukar S. Haval vs Ganpat Y. Lingam on 5 February, 2024

KVM




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                                                             11 - WP 5107 OF 1997.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION
                       WRIT PETITION NO. 5107 OF 1997

Madhukar S. Haval                                  ..... Petitioner

          VERSUS

Ganpat Y. Lingam (Since deceased)
Ashok Ganpat Lingam                                ..... Respondent

Mr.Kayval Shah i/b. Mr.P.B.Shah for the Petitioner.

Mr.Kush M.Lahankar i/b. Mr.A.M.Adagule for the Respondent.

                                         CORAM: RAJESH S. PATIL, J.
                                         DATE    : 5 FEBRUARY, 2024

P.C. :-

By consent, the matter is fixed for final hearing on 27

February, 2024 at 2.30 p.m.

2. The parties to file a short synopsis, proposition of law and

the judgments on which they rely upon within a period of two

weeks from today.

[RAJESH S. PATIL, J.]

 
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