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Swacch Association, Nagpur Thr. ... vs The State Of Maha., Thr. Ministry Of ...
2024 Latest Caselaw 3291 Bom

Citation : 2024 Latest Caselaw 3291 Bom
Judgement Date : 2 February, 2024

Bombay High Court

Swacch Association, Nagpur Thr. ... vs The State Of Maha., Thr. Ministry Of ... on 2 February, 2024

Author: Vinay Joshi

Bench: Vinay Joshi

                                                                  1/1                          937.pil4.2023

                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            NAGPUR BENCH : NAGPUR

                                PUBLIC INTEREST LITIGATION NO. 04 OF 2023 (D)
                                             Swacch Association, Nagpur
                                                           Vs.
                  State of Maharashtra, Thru. Ministry of Environment, Mantralaya, Mumbai and Ors.
                 ----------------------------------------------------------------------------------------------
                 Office notes, Office Memoranda of
                 Coram, appearances, Court's orders                                Court's or Judge's Orders.
                 or directions and Registrar's orders.
                 ----------------------------------------------------------------------------------------------

                                                           CORAM        : VINAY JOSHI, AND
                                                                         SMT.VRUSHALI V.JOSHI, JJ.

DATE : 02.02.2024

It is brought to our notice by the Registry that in judgment and order dated 30.11.2023 passed by this Court, cause title has not been properly mentioned.

2. In view of that, necessary corrections be made by incorporating correct cause title as per original Public Interest Litigation.

JUDGE JUDGE

Signed by: Mrs. PrityPrity Gabhane Designation: PA To Honourable Judge Date: 05/02/2024 10:49:45

 
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