Vedant Baban Nandgavkar And Ors vs The Navodaya Vidyalaya Samiti And Ors
2024 Latest Caselaw 3289 Bom

Bombay High Court

Vedant Baban Nandgavkar And Ors vs The Navodaya Vidyalaya Samiti And Ors on 2 February, 2024

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

                                                                              Board Sr.No.:-907

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2617 OF 2023

 Vedant Baban Nandgavkar And Ors                         ....PETITIONER
            V/S
 The Navodaya Vidyalaya Samiti And Ors                 ....RESPONDENT

WITH WRIT PETITION NO. 2618 OF 2023

Atharv Sambhaji Shinde Thr His Natural ....PETITIONER Guardin Father And Ors V/S The Navodaya Vidyalaya Samiti And Ors ....RESPONDENT

Mr. Prashant Bhavake for Petitioner (in Both WP) Ms. Neeta V. Masurkar a/w Ms. Nieyaati v. Masurkar for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN, JJ DATE : 2nd February, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )