Smt. Lilavati Ambarnath Pardeshi vs Balasaheb Bhagwan Pardeshi And Ors
2024 Latest Caselaw 3288 Bom

Bombay High Court

Smt. Lilavati Ambarnath Pardeshi vs Balasaheb Bhagwan Pardeshi And Ors on 2 February, 2024

                                                                             18-Wp-11824-2023.doc


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CIVIL APPELLATE JURISDICTION

                                     WRIT PETITION NO. 11824 OF 2023


               Smt. Lilavati Ambarnath Pardeshi                            .... Petitioner
                        Versus
               Balasaheb Bhagwan Pardeshi And Ors.                         .... Respondents


              Mr. Akshay Kulkarni, for the Petitioner.

              Mr. Ishaan Kapse, for the Respondents.


                                                  CORAM : MANJUSHA DESHPANDE, J.

DATE : 2nd FEBRUARY, 2024

P.C. :

1. Heard learned Advocates for the parties.

2. The petitioner is challenging the Order passed by 6th Joint

Civil Judge, Junior Division, Ichalkarani, rejecting the application filed

by him for amendment. After hearing the parties, learned Advocate for

the petitioner wants to rely on a Judgment.

18-Wp-11824-2023.doc

3. In order to enable the learned advocate for the petitioner to

produce the copy of the said Judgment, stand over to 16th February,

2024.

MANJUSHA DESHPANDE, J.

          Digitally
          signed by
          CHAITANYA
CHAITANYA ASHOK
ASHOK     JADHAV
JADHAV    Date:
          2024.02.03
          12:48:03
          +0530