Citation : 2024 Latest Caselaw 3281 Bom
Judgement Date : 2 February, 2024
rsk 22-SA-369-11.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
SECOND APPEAL NO.369 OF 2011
Antu Bhau Shedage ...Appellant
V/s.
Hanmant Ganpati Shedage ...Respondent
Mr.Vishwanath Talkute for the Appellant.
CORAM : SHARMILA U. DESHMUKH, J.
DATE : 2nd FEBRUARY, 2024.
P. C.:-
1. Arguments are concluded. Closed for Judgment.
(SHARMILA U. DESHMUKH, J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!