B. Chopda Construction Pvt Ltd vs Saur Jagat And 6 Ors
2024 Latest Caselaw 3278 Bom

Bombay High Court

B. Chopda Construction Pvt Ltd vs Saur Jagat And 6 Ors on 2 February, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                        1        26 sj 21-22 in comss 16-22-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                         SUMMONS FOR JUDGMENT NO.21 OF 2022
                                         IN
                        COMMERCIAL SUMMARY SUIT NO.16 OF 2022


 B. Chopda Construction Private Limited          ... Plaintiff
       Vs.
 Saur Jagat and ors.                             ... Defendants

                                     -------
 Mr. Prasannan Namboodiri with Ms. Tejal Darekar and Mr. Rishabh Sinha,
 Advocates for the Plaintiff.
 Mr. Arun Panickar, Advocate for the Defendants No.1 to 3.
 Mr. Vikas K. Salgia, Advocate for the Defendant No.6.
                                     -------

                            CORAM :   ABHAY AHUJA, J.

                            DATE :    02 FEBRUARY, 2024.


 P.C. :

1. Mr. Namboodiri, learned counsel appears for the Plaintiff and firstly

submits that an Interim Application seeking ex-parte decree against

Defendants No.4 and 7 who have not entered appearance is pending

numbering and some time be granted. Learned counsel would submit that

as far as Defendants No.1, 2, 3, 5 and 6 are concerned, this Court grant

some time to file rejoinder on behalf of the Defendants.

   Priya R. Soparkar                                                                  1 of 2



                                            2     26 sj 21-22 in comss 16-22-os.doc

2. Accordingly, let the rejoinder(s) be filed by the next date with copy

to the other side.

3. List on 27th February, 2024.

4. Let the Interim Application (L) No. 3432 of 2024 also be listed on

the next date.

                                                 (ABHAY AHUJA, J.)




   Priya R. Soparkar                                                                  2 of 2