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New India Insurance Co. Ltd., Amravati, ... vs Dr. Madhusudan S/O Tulsidasji Rathi And ...
2024 Latest Caselaw 24970 Bom

Citation : 2024 Latest Caselaw 24970 Bom
Judgement Date : 28 August, 2024

Bombay High Court

New India Insurance Co. Ltd., Amravati, ... vs Dr. Madhusudan S/O Tulsidasji Rathi And ... on 28 August, 2024

Bench: Vinay Joshi, M. W. Chandwani

  2024:BHC-NAG:9657


           17.caf.3268.23                                                                                   1/1


                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           NAGPUR BENCH, NAGPUR

                                        Civil Application [CAF] No.3268 of 2023
                                                            in
                                            First Appeal St.No.15933 of 2023
                                          New India Assurance Company Limited
                                                           vs.
                                      Dr. Madhusudan s/o Tulsidasji Rathi and others
           =-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=
           Office notes, Office Memoranda of
           Coram, appearances, Court's orders                      Court's or Judge's Orders
           or directions and Registrar's orders.
           =-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=

                           Mr. C.C. Anthony, Advocate for the Applicant/Appellant.
                           Mr. A.J. Gilda, Advocate for Non-Applicant/Respondent Nos.1 & 2.


                                         CORAM      : M.W. CHANDWANI, J.

DATE : 28th AUGUST, 2024.

Two weeks' time is granted to the appellant to take steps to serve upon respondent No.5.

Civil Application [CAF] No.3269/2023 :

Heard.

02. There shall be stay to the execution of the impugned judgment and award subject to depositing of the entire decretal amount within a period of six weeks from today.

03. The application is allowed and disposed of accordingly.

JUDGE *sandesh

Signed by: Mr. Sandesh Waghmare Designation: PS To Honourable Judge Date: 29/08/2024 16:29:18

 
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