Zubair Aslam Jerry vs Sale Proceeds Of M T Aeon
2024 Latest Caselaw 24966 Bom

Bombay High Court

Zubair Aslam Jerry vs Sale Proceeds Of M T Aeon on 28 August, 2024

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                         Board Sr.No.:-20

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

 INTERIM APPLICATION LODGING NO. 24461 OF 2023
                      In
    COMMERCIAL ADMIRALTY SUITS 55 OF 2022

 Zubair Aslam Jerry                               ....PETITIONER
             V/S
 Sale Proceeds Of M T Aeon                      ....RESPONDENT

WITH COMMERCIAL ADMIRALTY SUITS NO. 55 OF 2022

Zubair Aslam Jerry And 20 Ors. ....PETITIONER V/S Sale Proceeds Of M T Aeon ....RESPONDENT

Adv. R. P. Shirole i/b Khare Legal Chamber for the Applicant/Plaintiff.

Adv. Shyam Kapadia a/w Sneha Goud i/b Bpse & Mitra & Co.

Adv. Utsav Dalal (Through V. C. ) for the Plaintiff in COMAS/11/2023

(To be placed a/w Summary Judgment IA/9032/2024 in COMAS/11/2023, COMASL/13252/2023,COMAS/41/2022, COMAS/32/2022, COMAS/35/2022, COMAS/39/2022, COMAS/46/2022 and COMASL/38835/2022)

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 28th August, 2024 P.C. :

S. O. to 05/09/2024 .

( ASSOCIATE )