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Dipak @ Lola Tarasingh Thakur vs The State Of Maharashtra
2024 Latest Caselaw 24965 Bom

Citation : 2024 Latest Caselaw 24965 Bom
Judgement Date : 28 August, 2024

Bombay High Court

Dipak @ Lola Tarasingh Thakur vs The State Of Maharashtra on 28 August, 2024

Author: R. G. Avachat

Bench: R. G. Avachat

                                                           1                902APPLN3720.2024.odt

                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   BENCH AT AURANGABAD

                                         902 CRIMINAL APPLICATION NO. 3720 OF 2024
                                                   IN APEALST/9987/2024

                                                  Dipak @ Lola Tarasing Thakur
                                                             VERSUS
                                                     The State Of Maharashtra
                                                                ...
                                         Mr. Rohit P. Patwardhan - Advocate for Applicant
                                         Mrs. S. N. Deshmukh - APP for Respondent/State
                                                                ...

                                                            CORAM :     R. G. AVACHAT
                                                                               AND
                                                                        NEERAJ P. DHOTE, JJ.
                                                            DATED :     28TH AUGUST, 2024

                             PER COURT : -

1. By this Application, the Applicant seeks suspension of substantive sentence imposed upon him by the learned Additional Sessions Judge-1, Nanded, by Judgment and Order dated 30.03.2024 passed in Sessions Case No. 55/2017.

2. Heard learned advocate for the Applicant.

3. Issue notice to the respondent, returnable on 30th August, 2024. Learned APP waives service of notice for respondent/State.




                              [NEERAJ P. DHOTE]                               [R. G. AVACHAT]
                                   JUDGE                                           JUDGE



                             SG Punde



Signed by: Sandeep Gulabrao Punde Designation: PS To Honourable Judge Date: 29/08/2024 14:17:47

 
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