Ritesh Dasharath Tunkalwad And Another vs The State Of Maharashtra Through Its ...
2024 Latest Caselaw 24895 Bom

Bombay High Court

Ritesh Dasharath Tunkalwad And Another vs The State Of Maharashtra Through Its ... on 27 August, 2024

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

                                    1


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                    927 WRIT PETITION NO. 9250 OF 2024

            RITESH DASHARATH TUNKALWAD AND ANOTHER
                             VERSUS
               THE STATE OF MAHARASHTRA THROUGH
                    ITS SECRETARY AND ANOTHER

                                       ...
                 Advocate for petitioner : Mr. Sagar S. Phatale
                AGP for the respondent - State : Mr. N.D. Batule
                                       ...

                            CORAM        : MANGESH S. PATIL &
                                           SHAILESH P. BRAHME, JJ.

                            DATE         : 27 AUGUST 2024

PC :

Petitioners are challenging the judgment and order of the

respondent no. 2 - scrutiny committee refusing to validate their tribe

certificates.

2. Issue notice for final disposal returnable on 03-09-2024, in

student's category.

3. Learned AGP waives service for both the respondents.

     [ SHAILESH P. BRAHME ]                       [ MANGESH S. PATIL ]
            JUDGE                                       JUDGE

arp/