Pramod Manoharrao Sonkusare vs Castes Scrutiny Committee, Nagpur And ...
2024 Latest Caselaw 24889 Bom

Bombay High Court

Pramod Manoharrao Sonkusare vs Castes Scrutiny Committee, Nagpur And ... on 27 August, 2024

Bench: Avinash G. Gharote, Mukulika Shrikant Jawalkar

                  1caw2252.24                                                               1
                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH : NAGPUR


                                      CIVIL APPLICATION (W) NO. 2252/2024
                                                      IN
                                          WRIT PETITION NO. 6034/2017
                                                   Pramod Sonkusare
                                                      ...VERSUS...
                                         Caste Scrutiny Committee, Nagpur & ors.
                 ∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞
                 Office Notes, Office Memoranda of Coram,  Court's or Judge's orders
                 appearances, Court's orders or directions
                 and Registrar's orders
                 ∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞
                 Mr. S.R. Narnaware, Advocate for the Petitioner
                 Ms. Shamsi Haider, AGP for the Respondent/State
                 Mr. S.R. Badana, Advocate for the Respondent No. 2

                  CORAM :- AVINASH G. GHAROTE & SMT. M.S. JAWALKAR, JJ.

AUGUST 27, 2024

Since a statement is being made that the amount would be disbursed in terms of the Paragraph No. 11 of the judgment dated 02/12/2019 by the Registry, no orders are necessary.

(SMT. M.S. JAWALKAR, J.) (AVINASH G. GHAROTE, J.)

..ANSARI Signed by: A.P. ..

ANSARI Designation: PS To Honourable Judge Date: 28/08/2024 11:03:58