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Mangesh Madhukar Taiwade vs Income Tax Officer Ward-2, Chandrapur ...
2024 Latest Caselaw 24885 Bom

Citation : 2024 Latest Caselaw 24885 Bom
Judgement Date : 27 August, 2024

Bombay High Court

Mangesh Madhukar Taiwade vs Income Tax Officer Ward-2, Chandrapur ... on 27 August, 2024

Bench: Avinash G. Gharote, Mukulika Shrikant Jawalkar

  2024:BHC-NAG:9573-DB


                  64wp5018.24                                                                1
                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH : NAGPUR


                                          WRIT PETITION NO. 5018/2024
                                                Mangesh Madhukar Taiwade
                                                       ...VERSUS...
                                      Income Tax Officer, Ward-2, Chandrapur & others
                 ∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞
                 Office Notes, Office Memoranda of Coram,  Court's or Judge's orders
                 appearances, Court's orders or directions
                 and Registrar's orders
                 ∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞
                 Mr. R.D. Heda, Advocate for the Petitioner(s)
                 Mr. B.N. Mohta, Advocate for the Respondents

                  CORAM :- AVINASH G. GHAROTE & SMT. M.S. JAWALKAR, JJ.

AUGUST 27, 2024

(1) Mr. Mohta, learned Counsel for the Respondents, does not

dispute that the issue in this Petition is covered by the judgment of

the learned Division Bench in the case of Hexaware Technologies

Ltd. Vs. Assistant Commissioner of Income Tax and others (Writ

Petition No.1778/2023, decided on 03.05.2024), in view of which,

the Petition is disposed of in terms of what has been held in the

Hexaware Technologies Ltd. (supra), as a result of which, all the

consequential orders also do not survive.

(2) Pending Application(s), if any, stand(s) disposed of.

(SMT. M.S. JAWALKAR, J.) (AVINASH G. GHAROTE, J.)

..ANSARI Signed by: A.P. ..

ANSARI Designation: PS To Honourable Judge Date: 28/08/2024 11:38:58

 
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