Vipin Ranganath Mali vs The Central Bureau Of Investigation ...
2024 Latest Caselaw 24883 Bom

Bombay High Court

Vipin Ranganath Mali vs The Central Bureau Of Investigation ... on 27 August, 2024

                                                                               Board Sr.No.:-14

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

            CR. REVISION APPLN. NO. 236 OF 2023

 Dr. Gufran Beig                                         ....APPLICANT
              V/S
 C.b.i A.c.b Pune                                     ....RESPONDENT

WITH CR. REVISION APPLN. NO. 205 OF 2023

Vipin Ranganath Mali ....APPLICANT V/S The Central Bureau Of Investigation (anti ....RESPONDENT Corruption Bureau, Pune)

Ms. Rebecca Gonsalves a/w Ms. Chandni Chawla for Applicant in REVN/236/2023 Mr. Abhishek R. Avachat for Applicant in REVN/205/2023 Mr. Amit Munde SPP a/w Jai Vohra for Respondent -CBI Ms. Rashmi S. Tendulkar, APP for State

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 27th August, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )