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Anil S/O. Joginder Sachdev And Anr vs Balasaheb Hiralal Zad And Anr
2024 Latest Caselaw 24882 Bom

Citation : 2024 Latest Caselaw 24882 Bom
Judgement Date : 27 August, 2024

Bombay High Court

Anil S/O. Joginder Sachdev And Anr vs Balasaheb Hiralal Zad And Anr on 27 August, 2024

                                                                             Board Sr.No.:-906

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

     CIVIL REVISION APPLICATION NO. 516 OF 2019

 Anil S/o. Joginder Sachdev And Anr.                     ....APPLICANT
              V/S
 Balasaheb Hiralal Zad And Anr.                       ....RESPONDENT

Mr. S. M. Gorwadkar Senior Advocate i/by Niranjan A. Mogre for Applicant Mr. G. S. Godbole Senior Advocate i/by S. C. Wakankar a/w Aishwarya Bapat for Respondent

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 27th August, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

 
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