Mehul Jadavji Shah vs Vimal Art India
2024 Latest Caselaw 24760 Bom

Bombay High Court

Mehul Jadavji Shah vs Vimal Art India on 26 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                              903 to 905.doc


                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION

                                  INTERIM APPLICATION NO. 1794 OF 2024
                                                   IN
                          COMMERCIAL EXECUTION APPLICATION (L) NO. 27231 OF 2023

                     Mehul Jadavji Shah                                             ...Applicant
                                 V/s.
                     Vimal Art India                                                ...Respondent
                                                 WITH
                                  INTERIM APPLICATION NO. 2105 OF 2024
                                                   IN
                          COMMERCIAL EXECUTION APPLICATION (L) NO. 26329 OF 2023
                                                 WITH
                                  INTERIM APPLICATION NO. 2483 OF 2024
                                                   IN
                          COMMERCIAL EXECUTION APPLICATION (L) NO. 26332 OF 2023


                     Mr. Abhishek Adke, Advocate for the Applicant.
                     None for the Respondent.

                                               CORAM   :    ABHAY AHUJA, J.

DATE : 26th AUGUST, 2024

P.C. :

1. Mr. Adke, learned Counsel appears for the Interim Applicant and

seeks deletion of certain parties.

Digitally signed by NIKITA NIKITA YOGESH YOGESH GADGIL GADGIL Date:

2024.08.27 11:39:04 +0530 3. Mr. Adke, seeks some time to serve the Interim Applications upon

the Judgment Debtors and the parties who have been included in the

Commercial Execution Applications.

903 to 905.doc

4. Let the service of the Interim Application be effected by the next

date and an appropriate affidavit of service be filed. List on 7th October,

2024.

(ABHAY AHUJA, J.)