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Mahavir Terrace Co-Operative Housing ... vs Shri.Govindram K Tibrewala
2024 Latest Caselaw 24656 Bom

Citation : 2024 Latest Caselaw 24656 Bom
Judgement Date : 22 August, 2024

Bombay High Court

Mahavir Terrace Co-Operative Housing ... vs Shri.Govindram K Tibrewala on 22 August, 2024

Author: Sharmila U. Deshmukh

Bench: Sharmila U. Deshmukh

                                                                                Board Sr.No.:-4

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                  FIRST APPEAL NO. 530 OF 2018

 Mahavir Terrace Co-operative Housing Societies....APPELLANT
 Limited
             V/S
 Shri.govindram K Tibrewala                 ....RESPONDENT

WITH CIVIL APPLICATION IN FA NO. 1539 OF 2018 In First Appeal 530 OF 2018

Mahavir Terrace Co-operative Housing Societies....APPLICANT Limited V/S Shri.govindram K Tibrewala ....RESPONDENT

Mr. Atul Damle, Sr. Adv. a/w Ms. Payal Vardhan i/b Mr. Janardhan P. Singh for Appellant Mr. Sanjiv A. Sawant , Mr. Heramb Kadam, Ms. Samiksha S. Mane for Respondent no. 3

CORAM : HON'BLE JUSTICE SHARMILA U. DESHMUKH J DATE : 22nd August, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

 
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