Bombay High Court
Bhaskar Rajaram Patil vs The Union Of India And Others on 22 August, 2024
IN THE JUDICATURE OF HIGH COURT AT BOMBAY
BENCH AT AURANGABAD
927 CIVIL APPLICATION NO. 3644 OF 2024
IN ARBA/37/2022
Kunal Chandrakant Patil
VERSUS
The Union Of India And Others
...
Advocate for Applicant : Mr. K. M. More
AGP for Respondents-State: Ms. Anuradha S. Mantri
Advocate for Respondent National Highway Auth. : Mr. D. S. Manorkar
Standing Counsel for UOI : Ms. Sudha S. Chintamani
...
WITH
CIVIL APPLICATION NO. 11931 OF 2022
IN ARBA/37/2022
....
AND
928 CIVIL APPLICATION NO. 3646 OF 2024
IN ARBA/38/2022
Jyoti Dipak Bhamare
VERSUS
The Union Of India And Others
...
Advocate for Applicant : Mr. K. M. More
AGP for Respondents-State: Mrs. Kavita R. Jamdhade
Advocate for Respondent National Highway Auth. : Mr. D. S. Manorkar
...
WITH
CIVIL APPLICATION NO. 11934 OF 2022
IN ARBA/38/2022
....
AND
929 CIVIL APPLICATION NO. 3647 OF 2024
IN ARBA/33/2022
Chandrakant Trambak Patil
VERSUS
The Union Of India And Others
...
Advocate for Applicant : Mr. K. M. More
AGP for Respondents-State: Mr. B. A. Shinde
Advocate for Respondent National Highway Auth. : Mr. D. S. Manorkar
Advocate for Respondents No.2 and 3 : Mr. R.B. Bhosale
...
Page 1 of 5
927 CA 3644-2024
WITH
CIVIL APPLICATION NO. 11913 OF 2022
IN ARBA/33/2022
....
AND
930 CIVIL APPLICATION NO. 3648 OF 2024
IN ARBA/35/2022
Rajendra Shamrao Patil
VERSUS
The Union Of India And Others
...
Advocate for Applicant : Mr. K. M. More
AGP for Respondents-State: Mr. K. N. Lokhande
Advocate for Respondent National Highway Auth. : Mr. D. S. Manorkar
...
WITH
CIVIL APPLICATION NO. 11920 OF 2022
IN ARBA/35/2022
....
AND
931 CIVIL APPLICATION NO. 3650 OF 2024
IN ARBA/31/2022
Bhaskar Rajaram Patil
VERSUS
The Union Of India And Others
...
Advocate for Applicant : Mr. K. M. More
AGP for Respondents-State: Mr. K. N. Lokhande
Advocate for Respondent National Highway Auth. : Mr. D. S. Manorkar
Advocate for Respondent No.1 : Ms. Sudha S. Chintamani (Kulthe)
...
WITH
CIVIL APPLICATION NO. 11908 OF 2022
IN ARBA/31/2022
....
AND
932 CIVIL APPLICATION NO. 3651 OF 2024
IN ARBA/36/2022
Page 2 of 5
927 CA 3644-2024
Kantilal Ramji Patil
VERSUS
The Union Of India And Others
...
Advocate for Applicant : Mr. K. M. More
AGP for Respondents-State: Mrs. Kavita R. Jamdhade
Advocate for Respondent National Highway Auth. : Mr. D. S. Manorkar
...
WITH
CIVIL APPLICATION NO. 11925 OF 2022
IN ARBA/36/2022
....
AND
933 CIVIL APPLICATION NO. 3653 OF 2024
IN ARBA/29/2022
Ajay Pandharinath Ahirrao
VERSUS
The Union Of India And Others
...
Advocate for Applicant : Mr. K. M. More
AGP for Respondents-State: Mr. B. A. Shinde
Advocate for Respondent National Highway Auth. : Mr. D. S. Manorkar
Advocate for Respondent No.2 & 5 in CA/11903/2022: Mr. R. R. Bangar
...
WITH
CIVIL APPLICATION NO. 11903 OF 2022
IN ARBA/29/2022
....
AND
934 CIVIL APPLICATION NO. 3654 OF 2024
IN ARBA/32/2022
Prabhavati Pandharinath Marathe
VERSUS
The Union Of India And Others
...
Advocate for Applicant : Mr. K. M. More
AGP for Respondents-State: Mr. K. N. Lokhande
Advocate for Respondent National Highway Auth. : Mr. D. S. Manorkar
Page 3 of 5
927 CA 3644-2024
Standing Counsel for UOI : Mr. R. R. Bangar
Advocate for Respondent No.2 and 5 in CA/11909/2022 : Mr. Sadanand
S. Deve
...
WITH
CIVIL APPLICATION NO. 11909 OF 2022
IN ARBA/32/2022
....
AND
935 CIVIL APPLICATION NO. 3655 OF 2024
IN ARBA/30/2022
Bhaskar Rajaram Patil
VERSUS
The Union Of India And Others
...
Advocate for Applicant : Mr. K. M. More
AGP for Respondents-State: Mr. K. N. Lokhande
Advocate for Respondent National Highway Auth. : Mr. D. S. Manorkar
Standing Counsel for Respondent UOI : Ms. Sudha S. Chintamani
(Kulthe)
Advocate for Respondent No.2 in CA/11906/2022 : Mr. R. R. Bangar
...
WITH
CIVIL APPLICATION NO. 11906 OF 2022
IN ARBA/30/2022
....
AND
936 CIVIL APPLICATION NO. 3656 OF 2024
IN ARBA/34/2022
Bhaskar Rajaram Patil
VERSUS
The Union Of India And Others
...
Advocate for Applicant : Mr. K. M. More
AGP for Respondents-State: Mrs. Kavita R. Jamdhade
Advocate for Respondent National Highway Auth. : Mr. D. S. Manorkar
Standing Counsel for UOI-Respondent No.1 : Mr. Sudha s. Chintamani
(Kulthe)
...
Page 4 of 5
927 CA 3644-2024
WITH
CIVIL APPLICATION NO. 11916 OF 2022
IN ARBA/34/2022
....
CORAM : ARUN R. PEDNEKER, J.
Dated : August 22, 2024
PER COURT :-
1. List all these matters for hearing on 12/09/2024.
2. The Advocates for respective parties are requested to prepare
brief synoptical notes comprising of the list of dates, issues involved
in the matter and the submissions to be canvassed, along with list of
Judgments.
( ARUN R. PEDNEKER, J. )
vj gawade/-.
