Krishna Bhagwan Kotak And Anr vs State Of Maharashtra
2024 Latest Caselaw 24614 Bom

Bombay High Court

Krishna Bhagwan Kotak And Anr vs State Of Maharashtra on 21 August, 2024

                                                                                Board Sr.No.:-8

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 3286 OF 2024

 Krishna Bhagwan Kotak And Anr                          ....PETITIONER
            V/S
 State Of Maharashtra                                 ....RESPONDENT

Mr. Kumar Abhishek Singh a/w Mr. Pulkit Dhawan, Ms. Sonali Mukherjee a/w Mr. Rohan Mathur a/w Mr. Shubham A. i/by Anoma Law Group LLP for Petitioner Ms. Shilpa G. Talhar, APP for State-Respondent No. 1 Mr. Kuldeep S. Patil a/w Ashish Kumar Srivastava for

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 21st August, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )