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M/S Harsha Construction Private Ltd., ... vs Western Coalfields Ltd., Thr. Its ...
2024 Latest Caselaw 24613 Bom

Citation : 2024 Latest Caselaw 24613 Bom
Judgement Date : 21 August, 2024

Bombay High Court

M/S Harsha Construction Private Ltd., ... vs Western Coalfields Ltd., Thr. Its ... on 21 August, 2024

Bench: Avinash G. Gharote, Mukulika Shrikant Jawalkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2677 OF 2024
                              In
                        STAMP NO. OF

 M/s Harsha Construction Private Ltd., (hcpl), ....PETITIONER
 Hyderabad
            V/S
 Western Coalfields Ltd., Thr. Its General    ....RESPONDENT

Manager, Nagpur

ATHARVA S. MANOHAR for Petitioner (FOR RESPONDENT) for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G. GHAROTE & HON'BLE SMT. JUSTICE M. S. JAWALKAR, JJ DATE : 21st August, 2024 P.C. :

Shri S.V.Manohar Sr.Counsel with shri Y.N.Sambre Advs. for the petitioner. Shri A.M.Ghare Adv. for R-sole. Shri S.O.Ahmed Adv. for the petitioner in WP 1143/24. Shri C.S.Samudra Adv. for R-sole in WP 1143/2024. CLOSED FOR THE JUDGMENT/ORDERS.

( FOR REGISTRAR JUDICIAL )

 
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