Citation : 2024 Latest Caselaw 24612 Bom
Judgement Date : 21 August, 2024
Board Sr.No.:-41
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 135 OF 2021
Arun Atmaram Rumade ....PETITIONER
V/S
Shankar Gopal Bandiwadekar Decd Thru Lrs ....RESPONDENT
WITH WRIT PETITION NO. 815 OF 2020
Shankar Gopal Bandiwadekar Decd Thru Heirs ....PETITIONER V/S Arun Atmaram Rumde ....RESPONDENT
Mr. Arvind Kunkekar for Petitioner in WP/815/2020 & for Respondent in WP/135/2021 Mr. A. S. Khandeparkar, Sr. Advocate a/w Mr. Rushikesh G. Bhagat, Mr. Nihir U. Dadhia, Mr. Rohit P. Mahadik, Mr. Vaibhav Kulkarni, Mr. Farhan Shaikh, Mr. Saurabh Mittal, Ms. Apoorva Khandeparkar i/b Khandeparkar & Associates for Petitioner in WP/135/2021
CORAM : HON'BLE JUSTICE SHARMILA U. DESHMUKH J DATE : 21st August, 2024 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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