Variegate Realestate Pvt. Ltd vs Ecap Equities Limited
2024 Latest Caselaw 24544 Bom

Bombay High Court

Variegate Realestate Pvt. Ltd vs Ecap Equities Limited on 20 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                               910. SJ 3-24 in COMSS 35-23 @ IAL 29159-23 in SJ 3-24.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                   SUMMONS FOR JUDGMENT NO. 3 OF 2024
                                  IN
                  COMMERCIAL SUMMARY SUIT NO. 35 OF 2023

 ECAP Eqities Ltd.                                                       ...Plaintiff
       V/s.
 Variegate Real Estate Private Limited                                   ...Defendant

                                    WITH
                  INTERIM APPLICATION (L) NO. 29159 OF 2023
                                     IN
                    SUMMONS FOR JUDGMENT NO. 3 OF 2024

 Mr. Jehaan Mehta with Mr. Sunil Tilokchandani and Ms. Dhrishti
 Bhindora i/b Manilal Kher Ambalal, Advocate for the Plaintiff.
 Mr. Ashwin Hirulkar i/b Agarwal and Dhanuka Legal , Advocate for the
 Defendant.

                           CORAM       :        ABHAY AHUJA, J.

                           DATE        :        20th AUGUST, 2024


 P.C. :

1. Mr. Hirulkar, learned Counsel appears for the Defendant and

once again seeks some time to take instructions in the matter.

2. Mr. Mehta, learned Counsel appears for the Plaintiff and submits

that he is ready to go on with the matter.

3. List on 12th September, 2024.

910. SJ 3-24 in COMSS 35-23 @ IAL 29159-23 in SJ 3-24.doc

4. Mr. Mehta, learned Counsel for the Applicant submits that 12 th

September, 2024 is inconvenient for the Counsel and some other date

be granted. Accordingly, list on 19th September, 2024 along with

Interim Application No.2527 of 2023.

(ABHAY AHUJA, J.)