Maharashtra Chamber Of Housing ... vs The Municipal Corpn. Of Gr. Mumbai And ...
2024 Latest Caselaw 24531 Bom

Bombay High Court

Maharashtra Chamber Of Housing ... vs The Municipal Corpn. Of Gr. Mumbai And ... on 20 August, 2024

Author: M.S. Sonak

Bench: M.S. Sonak

                                                                              907.WP.2358-2005.DOC




                                                                                            Pradnya



                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                             WRIT PETITION NO. 2358 OF 2005

                               The Maharashtra Chamber of Housing    ...Petitioners
                               Industry and ors.
                                    Versus
                               The Municipal Corporation of Greater ...Respondents
                               Mumbai and ors.


                               Mr Nishant Chothani, a/w Ms. Sneha Patil i/b. Maniar
                                     Srivastava Associates, for the Petitioners.
                               Ms. S. V. Tondwalkar, for the Respondent-BMC.


                                                    CORAM         M.S. Sonak &
                                                                  Kamal Khata, JJ.

                                                    DATED:        20th August 2024
                               PC:-

1. Learned counsel for the Petitioners states that the Full Bench has concluded the hearing on 16th August 2024 and the matter is reserved for judgment.

2. Accordingly, we post this Petition on 15th October 2024.

3. If the decision of the Full Bench is available earlier, liberty to the parties to apply.

(Kamal Khata, J) (M.S. Sonak, J)

Signed by: Pradnya Bhogale

Designation: PA To Honourable Judge 20th August 2024 Date: 21/08/2024 10:24:53