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Sandeepkumar Vindo Saraf (Huf) And ... vs Jagdish Bhagwandas Ahuja And Others
2024 Latest Caselaw 24514 Bom

Citation : 2024 Latest Caselaw 24514 Bom
Judgement Date : 20 August, 2024

Bombay High Court

Sandeepkumar Vindo Saraf (Huf) And ... vs Jagdish Bhagwandas Ahuja And Others on 20 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                       39-IRN-1-2023.doc


                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          IN ITS INSOLVENCY JURISDICTION

                                                  RULE NISI NO.1 OF 2023
                                                            IN
                                            INSOLVENCY PETITION NO.33 OF 2019

                      MAGIC PROPERTIES PRIVATE LIMITED )...JUDGMENT DEBTOR
                                                    IN THE MATTER BETWEEN
                      JAGDISH BHAGWANDAS AHUJA                      )
                      & ORS                                         )... JUDGMENT DEBTORS/
                                                                       INSOLVENTS
                               V/s.
                      SANDEEPKUMAR VINDO SARAF (HUF) )...JUDGMENT CREDITOR
                                              WITH
                               NOTICE OF MOTION (L) NO.32199 OF 2023
                                                IN
                                 INSOLVENCY PETITION NO.33 OF 2019

                      Ms.Preedi Gada, Advocate for the Petitioning Creditor.
                      Ms.Anamika Singh i/b M/s. Indus Law, Advocate for the Applicant in
                      NMISL No.32199/2023.
                      Ms.M. R. Parkar, Insolvency Registrar, present in Court.
                      Ms.C.J.Bhatt, Official Assignee a/w. Mr. Subodh Patil, Deputy Official
                      Assignee, present in Court.

                                                      CORAM     :     ABHAY AHUJA, J.

DATE : 20th AUGUST 2024 Digitally signed by

ARTI VILAS ARTI VILAS KHATATE P.C. :

KHATATE Date:

2024.08.21 21:02:38 +0530

1. Mentioned out of turn.

2. At the request of the learned Counsel appearing for the

Petitioning creditor, list on 1st October 2024.

(ABHAY AHUJA, J.)

 
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