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Kash Foods Pvt. Ltd. And 3 Ors vs Omkar Realtors And Developers Pvt. Ltd. ...
2024 Latest Caselaw 24510 Bom

Citation : 2024 Latest Caselaw 24510 Bom
Judgement Date : 20 August, 2024

Bombay High Court

Kash Foods Pvt. Ltd. And 3 Ors vs Omkar Realtors And Developers Pvt. Ltd. ... on 20 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                          58-IAL-11737-2021.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                        IN ITS COMMERCIAL DIVISION

                  INTERIM APPLICATION (L) NO.11737 OF 2021
                                    IN
                  INTERIM APPLICATION (L) NO.10932 OF 2021
 J.C. FLOWERS ASSET RECONSTRUCTION                   )
 PRIVATE LIMITED                                     )...APPLICANT

          V/s.

 KASH FOODS PRIVATE LIMITED AND ORS                  ...RESPONDENTS

                               WITH
              INTERIM APPLICATION (L) NO.5207 OF 2024
                                IN
          COMMERCIAL EXECUTION APPLICATION NO.45 OF 2022
                               WITH
             INTERIM APPLICATION (L) NO.10932 OF 2021
                                IN
          COMMERCIAL EXECUTION APPLICATION NO.45 OF 2022
                               WITH
             INTERIM APPLICATION (L) NO.11737 OF 2021
                                IN
             INTERIM APPLICATION (L) NO.10932 OF 2021
                               WITH
             INTERIM APPLICATION (L) NO.11742 OF 2021
                                IN
             INTERIM APPLICATION (L) NO.10932 OF 2021
                               WITH
             INTERIM APPLICATION (L) NO.25170 OF 2022
                                IN
          COMMERCIAL EXECUTION APPLICATION NO.45 OF 2022
                               WITH
                INTERIM APPLICATION NO.630 OF 2023
                                IN
          COMMERCIAL EXECUTION APPLICATION NO.45 OF 2022




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::: Uploaded on - 22/08/2024                ::: Downloaded on - 22/08/2024 23:35:53 :::
                                                              58-IAL-11737-2021.doc


 Mr. Rohan Savant with Mr. Vinod Kothari, i/b Apex Law Partners for
 Applicants JC Flowers Asset Reconstructions Pvt. Ltd.
 Mr. Sharan Jagtian, Senior Advocate, Ms. Apurva Manwani, Advocate
 for the Respondents/Judgment Creditors.
 Ms. Priyamvada Singhania i/b DSK Legal for Applicant in IAL 5207/24.
 Mr. Haris Reshamwala i/b M/s. Diamondwal & Co., Advocate for the
 Judgment Debtor.

                               CORAM     :      ABHAY AHUJA, J.
                               DATE      :      20th AUGUST 2024

 P.C. :


 1.       Mentioned out of turn.


2. At the joint request of the learned Senior Counsel and learned

Counsel for the parties, list on 9th September 2024 at 3.30 p.m.

(ABHAY AHUJA, J.)

 
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