Nishant Arvind Ghodeswar vs State Of Mah. Thr. Pso Ps Ajni Nagur
2024 Latest Caselaw 24505 Bom

Bombay High Court

Nishant Arvind Ghodeswar vs State Of Mah. Thr. Pso Ps Ajni Nagur on 20 August, 2024

Author: Vinay Joshi

Bench: Vinay Joshi

                                                                                                              942-appa 1271-23.odt
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                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            NAGPUR BENCH, NAGPUR.

                                      CRIMINAL APPLICATION (APPA) NO. 1271 OF 2023
                                                        IN
                                          CRIMINAL APPEAL NO.789 OF 2023

                                        Nishant Arvind Ghodeswar -Vs- State of Maharashtra
                      -------------------------------------------------------------------------------------------------------------
                              Office notes, Office Memoranda of
                              Coram, appearances, Court's orders                                     Court's or Judge's Orders.
                              or directions and Registrar's orders.
                      ------ --------------------------------------------------------------------------------------------------------
                                                    Ms.Chaitali Bute counsel h/f Mr. R.M.Daga counsel for applicant/appellant.
                                                    Mr.S.S.Doifode, APP for the non-applicant State.



                                                           CORAM            VINAY JOSHI &
                                                                            MRS. VRUSHALI V. JOSHI, JJ.

DATE : 20th AUGUST, 2024.

1. Heard.

2. This is an application for dispensing with certified copy of the judgment and order in S.T.No. 601 of 2021 dated 04/11/2023 passed by Additional Sessions Judge, Nagpur.

3. For the reasons stated in the application the application is allowed and disposed of.

CRIMINAL APPEAL NO.789 OF 2023

Stand over to 29.08.2024.

JUDGE JUDGE

Signed by: Kavita P Tayade Designation: PAKavita To Honourable Judge Date: 21/08/2024 16:42:24