Ramesh Laxmandas Taneja vs The Senior Insepctor Of Police And Anr
2024 Latest Caselaw 24389 Bom

Citation : 2024 Latest Caselaw 24389 Bom
Judgement Date : 19 August, 2024

Bombay High Court

Ramesh Laxmandas Taneja vs The Senior Insepctor Of Police And Anr on 19 August, 2024

                                                                                Board Sr.No.:-6

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

        CRIMINAL APPLN. U/S 482 NO. 865 OF 2016

 Ramesh Laxmandas Taneja                                 ....APPLICANT
             V/S
 The Senior Insepctor Of Police And Anr               ....RESPONDENT

Mr. Rizwan Merchant a/w Ms. Ruchika Ghag a/w Ms. Shama Bhute and Mr. Sagar Shete for Applicant Ms. Shilpa G. Talhar, APP for State-Respondent ACP- Sarita Bhosale, ACB Present

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 19th August, 2024 P.C. :