Mahindra And Mahindra Limited vs The Federal Bank Ltd
2024 Latest Caselaw 24388 Bom

Bombay High Court

Mahindra And Mahindra Limited vs The Federal Bank Ltd on 19 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                  48-SJ-74-2021.doc


                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                            IN ITS COMMERCIAL DIVISION

                                       SUMMONS FOR JUDGMENT NO.74 OF 2021
                                                      IN
                                     COMMERCIAL SUMMARY SUIT NO. 101 OF 2021

                     MAHINDRA AND MAHINDRA LTD                            ... PLAINTIFF
                              V/s.
                     THE FEDERAL BANK LTD                                 ... DEFENDANT

                     Mr. Gautam Ankhad, Senior Advocate a/w Mr. Ankur Shah, Ms. Tanjul
                     Sharma, i/b M/s. Dhruv Liladhar & Co., Advocates for the Plaintiff.
                     Mr. Umesh Shetty, Senior Advocate i/b Mr. Vivek S. Sawant, Advocates
                     for the Defendant.

                                               CORAM   :   ABHAY AHUJA, J.

DATE : 19th AUGUST, 2024 P.C. :

1. Pursuant to earlier order dated 15th July, 2024, today when the

matter is called out, Mr. Shetty, learned Senior Counsel for the

Defendant has concluded his arguments.

2. For Mr. Ankhad, learned Senior Counsel for the Plaintiff to

present his arguments in rejoinder, list on 10th September, 2024 at

04:00 p.m.

(ABHAY AHUJA, J.)

Digitally signed by

KIRAN SANJAY SANJAY GHUGE GHUGE Date:

2024.08.20 17:24:06 +0530