The Ex. Engineer Minor Irrigation ... vs Magan Sheku Kuklare And Anr
2024 Latest Caselaw 24310 Bom

Bombay High Court

The Ex. Engineer Minor Irrigation ... vs Magan Sheku Kuklare And Anr on 16 August, 2024

                                  1                       ca 8553.23+.23.odt

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                BENCH AT AURANGABAD

          983 CIVIL APPLICATION NO. 8553 OF 2023
                     IN FAST/939/2023
                           WITH
            CIVIL APPLICATION NO. 8554 OF 2023
                     IN FAST/939/2023

 The Ex. Engineer Minor Irrigation Project No. 1 Aurangabad
             Thr Godavari Marathwad Irrigation
                                VERSUS
                 Magan Sheku Kuklare And Anr
                             ...

                        CORAM : S. G. CHAPALGAONKAR, J.

Dated : August 16, 2024

...

Advocate for Applicant : Mr. M.C. Swami ...

CORAM : S. G. CHAPALGAONKAR, J. Dated : August 16, 2024

PER COURT :-

Delay Condonation Application :-

1. Heard.

2. Issue notice to the Respondents, returnable on 11.10.2024.

Stay Application :-

1. Heard.

2. Issue notice to the Respondents, returnable on 11.10.2024.

2 ca 8553.23+.23.odt

3. Till the returnable date, there shall be ad-interim stay to the judgment and award under appeal, subject to condition that the applicant deposits entire awarded amount with the Registry of this Court within a period of eight weeks from today.

( S. G. CHAPALGAONKAR, J. ) ...

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