The Ex. Engineer, Minor Irrigation ... vs Kisan Dagdu Karhale And Ors
2024 Latest Caselaw 24305 Bom

Bombay High Court

The Ex. Engineer, Minor Irrigation ... vs Kisan Dagdu Karhale And Ors on 16 August, 2024

                                  1                       ca 8533.23.odt

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                BENCH AT AURANGABAD

         982 CIVIL APPLICATION NO. 8533 OF 2023
                    IN FAST/2142/2023
                          WITH
 CIVIL APPLICATION NO. 8534 OF 2023 IN FAST/2142/2023

 The Ex. Engineer, Minor Irrigation Project No. 1 Aurangabad
                  Thr G.m.i.c.i. Aurangabad
                                VERSUS
                 Kisan Dagdu Karhale And Ors.

                              ...
           Advocate for Applicant : Mr. M.C. Swami
                              ...

                        CORAM : S. G. CHAPALGAONKAR, J.

                        Dated         : August 16, 2024

PER COURT :-

Delay Condonation Application :-

1. Heard.

2. Issue notice to the Respondents, returnable on 11.10.2024. Learned AGP waives notice for respondent-State.

Stay Application :-

1. Heard.

2. Issue notice to the Respondents, returnable on 11.10.2024. Learned AGP waives notice for Respondent-State.

3. Till the returnable date, there shall be ad-interim stay to the judgment and award under appeal, subject to condition that the applicant deposits entire awarded amount with the 2 ca 8533.23.odt

Registry of this Court within a period of eight weeks from today.

( S. G. CHAPALGAONKAR, J. ) ...

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